M. Ramachandra Reddy, vs The Special Court Under A.P. Land ...
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   IN THE HIGH COURT OF JUDICATURE OF ANDHRA PRADESH
                      AT HYDERABAD
                           (Special Original Jurisdiction)

MONDAY, THE TWENTY FIRST DAY OF JUNE, TWO THOUSAND AND FOUR
                                    :PRESENT:
           THE HON'BLE MR. DEVINDER GUPTA, THE CHIEF JUSTICE
                                 AND
                   THE HON'BLE MS JUSTICE: G.ROHINI


                        WRIT PETITION No. 10350 of 2004
Between:

   1             M. Ramachandra Reddy, S/o. Jagannatha Reddy, R/o. 4-10-39,
        Sriramnagar Colony, Nalgonda
   2       Mandadi Srilaxmi, D/o. Ramachandra Reddy, R/o. 4-10-39, Sriramnagar
        Colony, Nalgonda.
   3             Mandadi Pushpaleela, W/o. Ramachandra Reddy, R/o. 4-10-39,
        Sriramnagar Colony, Nalgonda.
   4      V. Vijaya Lakshmi, W/o. Srinivas Reddy, R/o. 21-13-124/15/41, Greenhills
        Colony, Saroornagar, Hyderabad.
   5        Mandadi Prameelamma, W/o. Dharma Reddy, R/o.19-61, gandhinagar,
        Devarkonda, Nalgonda.
   6     S. Padma, D/o. Dasrath Reddy, R/o. Ramagiri, Nalgonda.
                                                                       Petitioners
                                       AND

   1      The Special Court under A.P. Land Grabbing (Prohibition) Act, Hyderabad,
        rep. by its Registrar (Party in Proforma)
   2         B. Gangadhar Sharma, S/o. Subrahmanya Sarma, R/o. 1-10-122/20,
        Ashoknagar, Hyderabad.
   3            B. Srirama Murthy, S/o. Subrahmanya Sarma, R/o. 1-10-122/20,
        Ashoknagar, Hyderabad.
   4             N.V.S. Krishna Rao, S/o. Late Rama Prasad, R/o. 1-10-122/20,
        Ashoknagar, Hyderabad.
   5      M. Sumitra, W/o. Late Venkat Rao, R/o. Plot No. 406, 4th Floor, Sri Laxmi
        Apartments, HUDA Colony, Kothapet, R.R. District.
   6        Smt. K. Jayasree, W/o. K.V. Prasad Rao, R/o. Plot No. 26, Syndicate
        Bank Officers Colony, Old Bowndpally, Secunderabad.
   7       Smt. A. Girija, W/o. A. Satyavardhana, R/o. Flat No. 8, III Floor, Lakshmi
        Apartments, Mint Compound, Hyderabad.
   8       M. Venkataramana, S/o. Late M.V. Rao, R/o. Plot No. 406, 4th Floor, Sri
        Laxmi Apartments, HUDA Colony, Kothapet, R.R. District.
   9      Mohd. Mahazhar Altaf, W/o. Altaf Rahman, R/o. 18-7-299/135, Amanagar,
        Hyderabad.
   10    Gal Reddy (died - LR on record as RR16 to 19)
   11      Rameshchand Agarwal, S/o. Tarachand Agarwal, R/o. 4-1-616/1, Troop
        Bazar, Hyderabad.
   12     Vandana Agarwal, D/o. Ramakrishna Agarwal, R/o. 5-1-616, Troop Bazar,
        Hyderabad.
   13         Neena Agarwal, W/o. Nanda Kishore, R/o. 5-1-616, Troop Bazar,
        Hyderabad.
   14         Usha Devi, W/o. Ravindra Agarwal, R/o. 5-4-490/1, Kattelmandi,
        Hyderabad.
   15         Pushpa Agarwal, W/o. Harish Kumar, R/o. 5-4-490, Kattelmandi,
        Hyderabad.
   16         S. Bharathamma, W/o. Gal Reddy (Late), R/o. 3/C, Subhodaya
         Apartments, Abids, Boggulakunta, Hyderabad.
     17    S. Suneetha, D/o. Late Gal Reddy, R/o. 3/C, Subhodaya Apartments,
        Abids,
        Boggulakunta, Hyderabad.
     18 S. Srinivas, S/o. Late Gal Reddy, R/o. 3/C, Subhodaya Apartments, Abids,
        Boggulakunta, Hyderabad.
     19     S. Sai Kumar Reddy, S/o. Late Gal Reddy, R/o. 3/C, Subhodaya
        Apartments, Abids, Boggulakunta, Hyderabad.
                                                                    Respondents

    Petition under Article 226 of the constitution of India praying that in the
circumstances stated in the Affidavit filed herein the High Court will be pleased to
issue an appropriate Writ or order or direction one in the nature of Writ of Mandamus

                                                2

     i)            declaring the impugned judgment dt. 31-3-2004 in LGC No. 39/1997
               on the file of Respondent-1 as arbitrary, illegal, without jurisdiction, and
               same is liable to be setaside;
     ii)          costs be awarded to the Petitioner;

     The petition coming on for hearing, upon perusing the petition and the affidavit
filed in support there of and upon hearing the arguments of Mr. B. Mahender Reddy,
Advocate for the Petitioners and of Mr. V. Tulsi Reddy, Advocate for the
Respondent Nos. 2 to 8, and the Court made the following
ORDER:

" Respondent No.1 is directed to make available the record in question forthwith.

Respondents 2 to 8 are represented by Mr. V. Tulsi Reddy. List on 6-7-2004.

Till the next date, status quo as regards nature and possession of the property in question be maintained by the parties."

ASSISTANT REGISTRAR // TRUE COPY // for ASSISTANT REGISTRAR To

1. The Registrar (Party in Proforma), Special Court under A.P. Land Grabbing (Prohibition) Act, Hyderabad

2. B. Gangadhar Sharma, S/o. Subrahmanya Sarma, R/o. 1-10-122/20, Ashoknagar, Hyderabad.

3. B. Srirama Murthy, S/o. Subrahmanya Sarma, R/o. 1-10-122/20, Ashoknagar, Hyderabad.

4. N.V.S. Krishna Rao, S/o. Late Rama Prasad, R/o. 1-10-122/20, Ashoknagar, Hyderabad.

5. M. Sumitra, W/o. Late Venkat Rao, R/o. Plot No. 406, 4th Floor, Sri Laxmi Apartments, HUDA Colony, Kothapet, R.R. District.

6. Smt. K. Jayasree, W/o. K.V. Prasad Rao, R/o. Plot No. 26, Syndicate Bank Officers Colony, Old Bowndpally, Secunderabad.

7. Smt. A. Girija, W/o. A. Satyavardhana, R/o. Flat No. 8, III Floor, Lakshmi Apartments, Mint Compound, Hyderabad.

8. M. Venkataramana, S/o. Late M.V. Rao, R/o. Plot No. 406, 4th Floor, Sri Laxmi Apartments, HUDA Colony, Kothapet, R.R. District.

9. Mohd. Mahazhar Altaf, W/o. Altaf Rahman, R/o. 18-7-299/135, Amanagar, Hyderabad.

10. Rameshchand Agarwal, S/o. Tarachand Agarwal, R/o. 4-1-616/1, Troop Bazar, Hyderabad.

11. Vandana Agarwal, D/o. Ramakrishna Agarwal, R/o. 5-1-616, Troop Bazar, Hyderabad.

12. Neena Agarwal, W/o. Nanda Kishore, R/o. 5-1-616, Troop Bazar, Hyderabad.

13. Usha Devi, W/o. Ravindra Agarwal, R/o. 5-4-490/1, Kattelmandi, Hyderabad.

14. Pushpa Agarwal, W/o. Harish Kumar, R/o. 5-4-490, Kattelmandi, Hyderabad.

15. S. Bharathamma, W/o. Gal Reddy (Late), R/o. 3/C, Subhodaya Apartments, Abids, Boggulakunta, Hyderabad.

16. S. Suneetha, D/o. Late Gal Reddy, R/o. 3/C, Subhodaya Apartments, Abids, Boggulakunta, Hyderabad.

17. S. Srinivas, S/o. Late Gal Reddy, R/o. 3/C, Subhodaya Apartments, Abids, Boggulakunta, Hyderabad.

18. S. Sai Kumar Reddy, S/o. Late Gal Reddy, R/o. 3/C, Subhodaya Apartments, Abids, Boggulakunta, Hyderabad. (ADDRESSES 1 TO 18 BY RPAD)

19. M. Ramachandra Reddy, S/o. Jagannatha Reddy, R/o. 4-10-39, Sriramnagar Colony, Nalgonda

20. Mandadi Srilaxmi, D/o. Ramachandra Reddy, R/o. 4-10-39, Sriramnagar Colony, Nalgonda.

21. Mandadi Pushpaleela, W/o. Ramachandra Reddy, R/o. 4-10-39, Sriramnagar Colony, Nalgonda.

22. V. Vijaya Lakshmi, W/o. Srinivas Reddy, R/o. 21-13-124/15/41, Greenhills Colony, Saroornagar, Hyderabad.

23. Mandadi Prameelamma, W/o. Dharma Reddy, R/o.19-61, gandhinagar, Devarkonda, Nalgonda.

24. S. Padma, D/o. Dasrath Reddy, R/o. Ramagiri, Nalgonda.

25. Two Spare Copies MSR