M/S Kousthubham Buildtech ... vs Mr. Harsh Jain
2022 Latest Caselaw 4069 Tel

                 HON'BLE SRI JUSTICE P.NAVEEN RAO
                                  AND
               HON'BLE SMT DR.JUSTICE G.RADHA RANI


            CIVIL MISCELLANEOUS APPEAL No.354 of 2022


                            Date:04.08.2022

Between:

M/s.Kousthubham Buildtech Private Limited,
Rep., by its Director, Mr Pajjuri Karunakar,
Aged about 46 yrs, Occu : Business,
Office at Unit No.04, H.No.6-3-649/1 to 3, Nalanda Complex,
Erramanzil, Hyderabad 500 082

                                               .....Petitioner

     And

Mr. Harsh Jain S/o.Mahender Chand,
Aged : 36 yrs, Occu Business,
R/o.H.No.14-6-88, Chudi Bazar,
Hyderabad 12 & others
                                              .....Respondents

The Court made the following:

HON'BLE SRI JUSTICE P.NAVEEN RAO AND HON'BLE SMT DR.JUSTICE G.RADHA RANI

CIVIL MISCELLANEOUS APPEAL No.354 of 2022

JUDGMENT : Per Hon'ble Sri Justice P.Naveen Rao) d

Learned counsel for the appellant informs the Court that after filing of

this appeal, Arbitrator is appointed. Therefore, petitioner does not intend to

prosecute the appeal and seeks leave of the Court to withdraw the appeal

with liberty to raise all the pleas before the Arbitrator, as urged in this

appeal.

Granting the said leave, the Writ Petition is dismissed as withdrawn.

Pending miscellaneous petitions, if any, shall stand closed.

__________________ P.NAVEEN RAO,J

_________________________ DR. G.RADHA RANI, J 4th August, 2022 Rds