M/S.Binjrajka Value Steels ... vs The Commercial Tax Officer
2022 Latest Caselaw 4047 Tel

Citation : 2022 Latest Caselaw 4047 Tel
Judgement Date : 3 August, 2022

Telangana High Court

M/S.Binjrajka Value Steels ... vs The Commercial Tax Officer on 3 August, 2022

Bench: Ujjal Bhuyan, Surepalli Nanda

     THE HON'BLE THE CHIEF JUSTICE UJJAL BHUYAN
                                         AND
         THE HON'BLE MRS JUSTICE SUREPALLI NANDA


                WRIT PETITION No.37350 of 2021


ORDER:   (Per the Hon'ble the Chief Justice Ujjal Bhuyan)



     Heard Mr. V.V.Anil Kumar, learned counsel for

the petitioner and Mr. K.Raji Reddy, learned Senior

Standing Counsel for the Commercial Tax Department

appearing for the respondents.

2. It is submitted that the present writ petition is

covered by the judgment delivered on 05.07.2022 in

W.P.No.7893 of 2020 and batch (M/s. Sri Sri

Engineering Works v. Deputy Commissioner (CT)).

3. Accordingly, the writ petition is allowed in terms

of the aforesaid judgment.

4. Miscellaneous applications pending, if any, shall

stand closed. However, there shall be no order as to

costs.

______________________________________ UJJAL BHUYAN, CJ

______________________________________ SUREPALLI NANDA, J

Dt: 03.08.2022 lur