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Nagamalla Gopaiah vs Thota Satyalaxmi
2022 Latest Caselaw 2015 Tel

Citation : 2022 Latest Caselaw 2015 Tel
Judgement Date : 19 April, 2022

Telangana High Court

Nagamalla Gopaiah vs Thota Satyalaxmi on 19 April, 2022

Bench: M.G.Priyadarsini

        HON'BLE SMT JUSTICE M.G.PRIYADARSINI

                        A.S.No.1497 OF 2003

JUDGMENT:

On 18.04.2022, none appeared and there was no

representation on behalf of the appellant. Hence, the matter

was directed to be listed under the caption "for dismissal".

Today also, when the matter is taken up for hearing, none

appears and there is no representation on behalf of the

appellant. It appears that the appellant is not interested in

prosecuting the matter.

Hence, the Appeal is dismissed for

non-prosecution. No costs.

Miscellaneous applications, if any, pending, shall

stand closed.

______________________________ JUSTICE M.G.PRIYADARSINI

Date:19-04-2022 rkk

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