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Smt. Barri Mahalaxmamma And 4 ... vs B.Raju And Another
2022 Latest Caselaw 1944 Tel

Citation : 2022 Latest Caselaw 1944 Tel
Judgement Date : 18 April, 2022

Telangana High Court

Smt. Barri Mahalaxmamma And 4 ... vs B.Raju And Another on 18 April, 2022

Bench: G Sri Devi

                 THE HON'BLE JUSTICE G. SRI DEVI

                       M.A.C.M.A. No. 812 of 2014

JUDGMENT:

Even though the matter pertains to 2004, there is no

representation on behalf of the appellants. Hence, it is presumed

that the appellants are not interested in prosecuting the case.

Hence, the M.A.C.M.A. is dismissed for non-prosecution. No

costs.

Miscellaneous petitions, if any pending, shall stand closed.

_____________________ JUSTICE G. SRI DEVI

18.04.2022 Tsr/abb

THE HON'BLE JUSTICE G. SRI DEVI

M.A.C.M.A. No. 812 of 2014

DATE: 18-04-2022

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