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K.Bjahuddin Hyd 9 Ors vs Estate Officer Hyd2 Ors
2022 Latest Caselaw 1943 Tel

Citation : 2022 Latest Caselaw 1943 Tel
Judgement Date : 18 April, 2022

Telangana High Court
K.Bjahuddin Hyd 9 Ors vs Estate Officer Hyd2 Ors on 18 April, 2022
Bench: M.Laxman
        THE HON'BLE SRI JUSTICE M. LAXMAN

             SECOND APPEAL NO.1114 OF 2001

JUDGMENT:

This Second Appeal is filed against the judgment and

decree dated 28.08.2001 passed in A.S.No.409 of 1999 on the

file of the Court of the IX Additional Chief Judge (Fast Track

Court), City Civil Judge at Hyderabad.

2. No representation from appellants' side. The

appellant failed to pursue the matter. There was no

representation from appellants' side even on 06.04.2022.

Though the matter is listed under the caption "for dismissal",

no representation from appellants' side. Hence, the Second

Appeal is dismissed for non-prosecution.

3. As a sequel, pending miscellaneous applications, if

any, shall stand closed.

______________________ JUSTICE M. LAXMAN

DATE: 18.04.2022 BDR

 
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