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M/S Sai Lalitha Publishers ... vs Bennett Coleman And Company ...
2022 Latest Caselaw 1940 Tel

Citation : 2022 Latest Caselaw 1940 Tel
Judgement Date : 18 April, 2022

Telangana High Court
M/S Sai Lalitha Publishers ... vs Bennett Coleman And Company ... on 18 April, 2022
Bench: Satish Chandra Sharma, Abhinand Kumar Shavili
  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA

AND THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI

W.A No.293 of 2022 JUDGMENT: (Per the Hon'ble the Chief Justice Satish Chandra Sharma)

The present appeal is arising out of order dated 30.04.2015,

passed by the learned Single Judge in W.P.No.20514 of 2007.

Learned counsel for the appellants submits that the matter

has become infructuous.

In view of the above, the Writ Appeal is disposed of as

infructuous.

No costs.

As a sequel, miscellaneous petitions, pending if any, stand

closed.

______________________________ SATISH CHANDRA SHARMA, CJ

______________________________ ABHINAND KUMAR SHAVILI, J Date: 18-04-2022 LUR

 
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