Citation : 2022 Latest Caselaw 1937 Tel
Judgement Date : 18 April, 2022
THE HON'BLE SRI JUSTICE M. LAXMAN
SECOND APPEAL NO.712 OF 2000
JUDGMENT:
This Second Appeal is filed against the judgment and
decree dated 03.07.2000 in A.S.No.13 of 1993 on the file of
the Court of the Principal District Judge, Nalgonda.
2. No representation from appellant's side. The
appellant failed to pursue the matter. There was no
representation from appellant's side even on 06.04.2022.
Though the matter is listed under the caption "for dismissal",
no representation from appellant's side. Hence, the Second
Appeal is dismissed for non-prosecution.
3. As a sequel, pending miscellaneous applications, if
any, shall stand closed.
______________________ JUSTICE M. LAXMAN
DATE: 18.04.2022 BDR
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