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The New India Assurance Co Ltd vs A.Tirumalaveni 4 Ors
2022 Latest Caselaw 1930 Tel

Citation : 2022 Latest Caselaw 1930 Tel
Judgement Date : 18 April, 2022

Telangana High Court
The New India Assurance Co Ltd vs A.Tirumalaveni 4 Ors on 18 April, 2022
Bench: N.Tukaramji
             HONOURABLE SRI JUSTICE N. TUKARAMJI

                    M.A.C.M.A.No.1567 OF 2007

JUDGMENT :

When the matter was taken up for hearing on 18.09.2014,

01.11.2021, 25.03.2022 and 11.04.2022, there was no representation

for the appellant and therefore, the matter was directed to be listed

today under the caption 'for dismissal'.

In spite of listing the matter under the caption 'for dismissal',

none appeared for the appellant.

In the circumstances, this M.A.C.M.A. is dismissed. No costs.

As a sequel, miscellaneous petitions, pending if any, shall stand

closed.

_______________________ JUSTICE N. TUKARAMJI Date: 18.04.2022 Prv

 
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