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K.Nageswara ... vs V.Kondaiah,Vachaval,Krishna
2022 Latest Caselaw 1895 Tel

Citation : 2022 Latest Caselaw 1895 Tel
Judgement Date : 13 April, 2022

Telangana High Court

K.Nageswara ... vs V.Kondaiah,Vachaval,Krishna on 13 April, 2022

Bench: M.Laxman

        THE HONOURABLE SRI JUSTICE M.LAXMAN

               SECOND APPEAL No.514 of 2001

JUDGMENT:

When the matter was listed on 30.03.2022, there was no

representation on behalf of the appellant. Therefore, the matter

was directed to be listed today under the caption "for dismissal."

Even today also, there is no representation on behalf of the

appellant.

2. Under these circumstances, the Second Appeal is

dismissed for non-prosecution.

Miscellaneous petitions, if any, pending in this appeal

shall stand closed. There shall be no order as to costs.

______________________ JUSTICE M.LAXMAN

APRIL 13, 2022

YVL

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