Mohammed Ahmad Khan vs The State Of Telangana
2021 Latest Caselaw 3146 Tel

Citation : 2021 Latest Caselaw 3146 Tel
Judgement Date : 29 October, 2021

Telangana High Court

Mohammed Ahmad Khan vs The State Of Telangana on 29 October, 2021

Bench: Satish Chandra Sharma, A.Rajasheker Reddy

     THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                     AND
          THE HON'BLE SRI JUSTICE A.RAJASHEKER REDDY



                   WRIT APPEAL No.144 of 2021


JUDGMENT:     (Per the Hon'ble the Chief Justice Satish Chandra Sharma)


        Learned counsel for the appellant seeks permission

of this Court to withdraw the writ appeal.


        Permission is accorded and the writ appeal is

dismissed as withdrawn. The miscellaneous applications

pending in this writ appeal, if any, shall stand closed.

There shall be no order as to costs.



                                          ___________________________
                                             SATISH CHANDRA SHARMA, CJ




                                          ___________________________
                                                A.RAJASHEKER REDDY, J
29.10.2021

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