Government Degree College ... vs The Governemnt Of Andhra Pradesh
2021 Latest Caselaw 3145 Tel

Citation : 2021 Latest Caselaw 3145 Tel
Judgement Date : 29 October, 2021

Telangana High Court

Government Degree College ... vs The Governemnt Of Andhra Pradesh on 29 October, 2021

Bench: Satish Chandra Sharma, A.Rajasheker Reddy

  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                     AND
         THE HON'BLE SRI JUSTICE A.RAJASHEKER REDDY


                         W.A.No.2508 of 2005
JUDGMENT:     (Per the Hon'ble the Chief Justice Satish Chandra Sharma)


      Learned counsel for the parties have fairly stated before this

court that in the light of the order dated 29.03.2007 passed in

W.A.No.2386 of 2005, no further orders are required to be passed

in the present writ appeal.

      The writ appeal stands disposed of accordingly.

      The miscellaneous applications pending in this writ appeal,

if any, shall stand closed.


                                          ___________________________
                                             SATISH CHANDRA SHARMA, CJ




                                          ___________________________
                                                A.RAJASHEKER REDDY, J
29.10.2021

JSU

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