M/S. P. S. Man Power Suppliers vs The Director And Another
2021 Latest Caselaw 3142 Tel

Citation : 2021 Latest Caselaw 3142 Tel
Judgement Date : 29 October, 2021

Telangana High Court

M/S. P. S. Man Power Suppliers vs The Director And Another on 29 October, 2021

Bench: Satish Chandra Sharma, A.Rajasheker Reddy

     THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                  AND
          THE HON'BLE SRI JUSTICE A.RAJASHEKER REDDY



             WRIT APPEAL Nos.157 and 178 of 2021


COMMON JUDGMENT:     (Per the Hon'ble the Chief Justice Satish Chandra Sharma)




        Learned   counsel      for      the      appellants            pray      for

withdrawal of the writ appeals with liberty to take

recourse to the other remedies available under the law.


        The writ appeals are dismissed as withdrawn with

the aforesaid liberty.        The miscellaneous applications

pending in these writ appeals, if any, shall stand closed.

There shall be no order as to costs.


                                        ___________________________
                                           SATISH CHANDRA SHARMA, CJ




                                        ___________________________
                                               A.RAJASHEKER REDDY, J
29.10.2021

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