Citation : 2021 Latest Caselaw 3138 Tel
Judgement Date : 29 October, 2021
THE HON'BLE SRI JUSTICE A. VENKATESHWARA REDDY
M.A.C.M.A. No. 2494 of 2019
JUDGMENT:
This matter was referred to Lok Adalat organized by the High
Court Legal Services Committee and on 10.04.2021, it was amicably
resolved before the Lok Adalat.
Hence, in terms of the Award dated 10.04.2021, this Appeal is
disposed of.
Miscellaneous petitions, if any pending, shall stand closed. No
costs.
____________________________ A.VENKATESHWARA REDDY, J Dt:29.10.2021 kdl
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