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K. Shweta vs Ganta Laxmaiah And Another
2021 Latest Caselaw 3133 Tel

Citation : 2021 Latest Caselaw 3133 Tel
Judgement Date : 29 October, 2021

Telangana High Court
K. Shweta vs Ganta Laxmaiah And Another on 29 October, 2021
Bench: A.Venkateshwara Reddy
      THE HON'BLE SRI JUSTICE A. VENKATESHWARA REDDY

                      M.A.C.M.A. No. 1566 of 2019

JUDGMENT:

This matter was referred to Lok Adalat organized by the High

Court Legal Services Committee and on 11.09.2021, it was amicably

resolved before the Lok Adalat.

Hence, in terms of the Award dated 11.09.2021, this Appeal is

disposed of.

Miscellaneous petitions, if any pending, shall stand closed. No

costs.

____________________________ A.VENKATESHWARA REDDY, J Dt:29.10.2021 kdl

 
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