Ravuri Raghuram vs Life Insurance Corporation Of ...
2021 Latest Caselaw 3080 Tel

  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                    AND
        THE HON'BLE SRI JUSTICE A.RAJASHEKER REDDY



                  WRIT APPEAL No.568 of 2021


JUDGMENT:    (Per the Hon'ble the Chief Justice Satish Chandra Sharma)


      The appellant before this Court has filed this writ

appeal being aggrieved by an order passed by the learned

Single Judge dated 22.10.2021 in W.P.No.25941 of 2021.

      The facts of the case reveal that the appellant, being

aggrieved   by     the     enhancement              of    premiums         with

retrospective effect, has filed the writ petition and the

learned Single Judge has observed that the appellant

shall pay the enhanced premium and the same shall be

subject to the outcome of the writ petition.

      The difference which the appellant is required to

pay   on    account       of     enhanced          premium           is   about

Rs.1,00,000/- half yearly.              The appellant is having as

many as 16 policies. He resides in USA. However, the

fact remains that the order passed by the learned Single

Judge makes it very clear that the payment of premium

shall be subject to the outcome of the writ petition and

therefore, in the considered opinion of this Court, this

Court does not find any reason to interfere with the order

passed by the learned Single Judge and all the grounds

raised in the present appeal shall be available to the
                             2




appellant while arguing the matter on merits in the writ

petition.

     The writ appeal is accordingly dismissed.         The

miscellaneous applications pending in this appeal, if any,

shall stand closed. There shall be no order as to costs.




                                ___________________________
                                 SATISH CHANDRA SHARMA, CJ




                                ___________________________
                                   A.RAJASHEKER REDDY, J
28.10.2021

vs