Ch.Ramakrishna vs The State Of Telangana And 2 Others
2021 Latest Caselaw 3079 Tel

Citation : 2021 Latest Caselaw 3079 Tel
Judgement Date : 28 October, 2021

Telangana High Court

Ch.Ramakrishna vs The State Of Telangana And 2 Others on 28 October, 2021

Bench: Satish Chandra Sharma, A.Rajasheker Reddy

  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                     AND
         THE HON'BLE SRI JUSTICE A.RAJASHEKER REDDY


                         W.A.NO.465 OF 2021


JUDGMENT:     (Per the Hon'ble the Chief Justice Satish Chandra Sharma)


      Learned counsel for the appellant prays for withdrawal of the

present writ appeal.

      The writ appeal is accordingly dismissed as withdrawn with

liberty to the appellant to avail alternative remedy.

      The miscellaneous applications pending in this writ appeal,

if any, shall stand closed.


                                          ___________________________
                                             SATISH CHANDRA SHARMA, CJ




                                          ___________________________
                                                A.RAJASHEKER REDDY, J
28.10.2021

JSU

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