The Director Of Public Health And ... vs E. Srinivas
2021 Latest Caselaw 3077 Tel

Citation : 2021 Latest Caselaw 3077 Tel
Judgement Date : 28 October, 2021

Telangana High Court

The Director Of Public Health And ... vs E. Srinivas on 28 October, 2021

Bench: Satish Chandra Sharma, A.Rajasheker Reddy

  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                    AND
         THE HON'BLE SRI JUSTICE A.RAJASHEKER REDDY


                          I.A.No.1 of 2021
                               In/And
                        W.A.NO.431 OF 2021


COMMON JUDGMENT:          (Per the Hon'ble the Chief Justice Satish Chandra Sharma)


      Learned counsel for the appellants has fairly stated before

this court that the present writ appeal has become infructuous.

      The writ appeal is accordingly dismissed as infructuous.

Consequently, I.A.No.1 of 2021 stands closed.

      The miscellaneous applications pending in this writ appeal,

if any, shall stand closed.


                                         ___________________________
                                            SATISH CHANDRA SHARMA, CJ




                                         ___________________________
                                                A.RAJASHEKER REDDY, J
28.10.2021

JSU

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