C.Eshwar Raju vs M. Gopal Reddy
2021 Latest Caselaw 3047 Tel

  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                       AND
       THE HON'BLE SRI JUSTICE A. RAJASHEKER REDDY


                   WRIT APPEAL No.432 of 2019

JUDGMENT:    (Per the Hon'ble the Chief Justice Satish Chandra Sharma)




     On 06.06.2019, there was no appearance on behalf of

the appellant. Again on 03.08.2021 there was no appearance

on behalf of the appellant and the matter was listed on

31.08.2021

under the 'dismissal' category. Today also there

is no appearance on behalf of the appellant.

The appeal is dismissed for want of prosecution.

Miscellaneous petitions, if any, pending in this writ

appeal shall stand closed. There shall be no order as to costs.

__________________________________ SATISH CHANDRA SHARMA, CJ

______________________________ A. RAJASHEKER REDDY, J 27.10.2021 ES