Monday, 13, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Bajaj Allianz General Insurance ... vs G Srisailam
2021 Latest Caselaw 3009 Tel

Citation : 2021 Latest Caselaw 3009 Tel
Judgement Date : 26 October, 2021

Telangana High Court
Bajaj Allianz General Insurance ... vs G Srisailam on 26 October, 2021
Bench: A.Venkateshwara Reddy
      HONOURABLE SRI JUSTICE A.VENKATESHWARA REDDY

                        CMA.No.726 of 2018
JUDGMENT:

Learned counsel for the appellant Bajaj Allianz General

Insurance Co.Ltd.,/opposite Party No.2 has filed application on

22.10.2021 in the Registry seeking permission to withdraw the

appeal.

2. Permission is accorded.

3. Accordingly, the appeal is dismissed as withdrawn. Interim

order granted earlier shall stand vacated. Pending miscellaneous

applications, if any, shall stand closed.

________________________________ A.VENKATESHWARA REDDY,J 26.10.2021 Nvl

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Media

 
 
Latestlaws Newsletter