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Dussa Bikshmaiah vs Revenue Employees Cooperative ...
2021 Latest Caselaw 2976 Tel

Citation : 2021 Latest Caselaw 2976 Tel
Judgement Date : 25 October, 2021

Telangana High Court
Dussa Bikshmaiah vs Revenue Employees Cooperative ... on 25 October, 2021
Bench: Satish Chandra Sharma, A.Rajasheker Reddy
  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                        AND
        THE HON'BLE SRI JUSTICE A. RAJASHEKER REDDY


                    WRIT APPEAL No.512 of 2021

JUDGMENT:     (Per the Hon'ble the Chief Justice Satish Chandra Sharma)




      Learned counsel for the appellants, after arguing the matter

at length, prays for withdrawal of the present Writ Appeal.

      The Writ Appeal is accordingly dismissed as withdrawn. The

learned Single Judge is requested to decide the main Writ Petition

at an early date.

      The miscellaneous petitions, if any, pending in this Writ

Appeal shall stand closed. There shall be no order as to costs.



                                          __________________________________
                                           SATISH CHANDRA SHARMA, CJ



                                                ______________________________
                                                A. RAJASHEKER REDDY, J
25.10.2021

ES

 
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