Mechael vs The State Of Telangana
2021 Latest Caselaw 2974 Tel

  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                   AND
        THE HON'BLE SRI JUSTICE A.RAJASHEKER REDDY



                  Writ Appeal No.486 of 2021


JUDGMENT:   (Per the Hon'ble the Chief Justice Satish Chandra Sharma)




      The appellant before this Court has filed this writ

appeal being aggrieved by the order dated 17.08.2021

passed in I.A.No.1 of 2021 and I.A.No.1 of 2020 in

W.P.No.1074 of 2018.


      Learned counsel for the appellant has argued before

this Court that the writ petition i.e., W.P.No.1074 of 2018

was preferred alleging unauthorised construction by the

respondent No.6 over the land which is the subject

matter of the writ petition and the learned Single Judge

has granted an interim order of status quo on

02.11.2020. It has been further stated that an

application for vacating the interim order was preferred

in the matter by the respondent No.6. He has further

stated that during the pendency of the writ petition, the

respondent No.6 started the construction activity and the

learned Single Judge has vacated the interim order,

which was passed against the respondent No.6 only

because the respondent No.6 was constructing on the

land in question.

Learned counsel for the respondent No.6, in open

Court, stated before this Court that they have stopped all

the construction activities and they shall not be carrying

out any construction activity till the matter is decided

finally by the learned Single Judge.

In the light of the aforesaid undertaking, the interim

order, which was granted earlier, is continued and the

learned Single Judge is requested to decide the matter

finally at an early date, preferably, within a period of

three months from today.

With the aforesaid, the writ appeal stands disposed

of. The miscellaneous applications pending in this

appeal, if any, shall stand closed. There shall be no

order as to costs.

___________________________ SATISH CHANDRA SHARMA, CJ

___________________________ A.RAJASHEKER REDDY, J 25.10.2021 vs