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M/S. United India Insurance ... vs Smt. Erugunuri Rajeshwari,
2021 Latest Caselaw 2948 Tel

Citation : 2021 Latest Caselaw 2948 Tel
Judgement Date : 22 October, 2021

Telangana High Court

M/S. United India Insurance ... vs Smt. Erugunuri Rajeshwari, on 22 October, 2021

Bench: G.Radha Rani

           HON'BLE SRI JUSTICE GHULAM MOHAMMED

                     MACMA NO. 1101 OF 2005

JUDGMENT:

It is represented by the learned counsel for the respondent- company that in view of the disposal of MACMA.No.1026 of 2005 dated

23.12.2010, this appeal merits no consideration. Same is recorded and

the appeal stands disposed of accordingly in view of the order in MACMA.No.1026 of 2005 dated 23.12.2011.

___________________ GHULAM MOHAMMED, J March17, 2011 SP/KK

HON'BLE SRI JUSTICE GHULAM MOHAMMED MACMA NO. 1101 OF 2005

March 17, 2011

SP/KK

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