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A. Murali Mukund vs M.Veerabrahmaiah
2021 Latest Caselaw 2890 Tel

Citation : 2021 Latest Caselaw 2890 Tel
Judgement Date : 5 October, 2021

Telangana High Court
A. Murali Mukund vs M.Veerabrahmaiah on 5 October, 2021
Bench: T.Amarnath Goud
      THE HON'BLE SRI JUSTICE T. AMARNATH GOUD

               CONTEMPT CASE No.1079 of 2021

JUDGMENT :

This contempt case is filed alleging violation of the orders of

this Court, dated 18.08.2021, passed in I.A.No.1 of 2021 in

W.P.No.19598 of 2021.

2. Heard both sides and perused the record.

3. In view of the order dated 15.09.2021, passed by the Hon'ble

Division Bench of this Court in I.A.No.3 of 2021 in W.A.No.457 of

2021, this contempt case is closed.

Pending miscellaneous applications, if any, shall stand closed.

________________________ T. AMARNATH GOUD, J.

Date: 05.10.2021

ajr

 
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