Smt. A. Surya Ganga Chandra ... vs The Principal Secretary,
2021 Latest Caselaw 2880 Tel

          THE HON'BLE SRI JUSTICE A.ABHISHEK REDDY

                  WRIT PETITION No.24422 of 2021
ORDER:

Heard the learned counsel for the petitioner and the learned

Government Pleader for Revenue for all the respondents. With their

consent, the Writ Petition is disposed of at the admission stage.

The main grievance of the petitioner is that she has filed a suit

in O.S. No 641 of 2019 on the file of I Additional Senior Civil Judge,

Ranga Reddy at L.B. Nagar seeking declaration of title in respect of

the subject property with a consequential direction to the respondent

No 4 to issue the Patta Pass Book in her favour etc. On decreeing the

suit ex parte on 30.12.2020, the petitioner stated to have filed a

representation before the respondent No. 4 on 19.04.2021 seeking

implementation of the said decree and for making necessary entries

in the revenue records. Even the petitioner has uploaded the copy of

the judgment along with sale deed in Dharani Portal, as instructed by

the respondent No. 4 on 03.07.2021. But so far, no orders have been

passed.

Having regard to the fact that the representation made by the

petitioner is already pending before respondent No.4 for

consideration, without going into the merits or demerits of the case,

the writ petition is disposed of directing the respondent No.4, to

consider the representation made by the petitioner on 19.04.2021

and pass necessary orders thereon, strictly in accordance with law,

as expeditiously as possible, preferably, within a period of eight

weeks from the date of receipt of a copy of this order, duly putting the

interested parties on notice. A copy of the order passed by

respondent No.4 shall be communicated to the petitioner.

The miscellaneous petitions pending, if any, shall stand closed.

There shall be no order as to costs.

________________________ A.ABHISHEK REDDY, J Date : 04.10.2021 tsr

THE HON'BLE SRI JUSTICE A.ABHISHEK REDDY

WRIT PETITION No.24422 of 2021

DATE: 04-10-2021