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Bajaj Allianz General Insurance ... vs Ch. Ramesh And Another
2021 Latest Caselaw 2870 Tel

Citation : 2021 Latest Caselaw 2870 Tel
Judgement Date : 1 October, 2021

Telangana High Court
Bajaj Allianz General Insurance ... vs Ch. Ramesh And Another on 1 October, 2021
Bench: T.Amarnath Goud
      THE HON'BLE SRI JUSTICE T. AMARNATH GOUD

      CIVIL MISCELLANEOUS APPEAL No.1343 of 2011

JUDGMENT :

During the pendency of the appeal, the matter was referred to

Lok Adalat and the same was settled before the Lok Adalat, vide

Award dated 11.09.2021.

Accordingly, the CMA is disposed of in terms of the Award

passed by the Lok Adalat. No order as to costs.

Pending miscellaneous applications, if any, shall stand closed.

________________________ T. AMARNATH GOUD, J.

Date: 01.10.2021

ajr

 
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