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The New India Assurance Company ... vs M.A. Mustafa And Another
2021 Latest Caselaw 2869 Tel

Citation : 2021 Latest Caselaw 2869 Tel
Judgement Date : 1 October, 2021

Telangana High Court

The New India Assurance Company ... vs M.A. Mustafa And Another on 1 October, 2021

Bench: T.Amarnath Goud

      THE HON'BLE SRI JUSTICE T. AMARNATH GOUD

       CIVIL MISCELLANEOUS APPEAL No.824 of 2012

JUDGMENT :

During the pendency of the appeal, the matter was referred to

Lok Adalat and the same was settled before the Lok Adalat, vide

Award dated 10.07.2021.

Accordingly, the CMA is disposed of in terms of the Award

passed by the Lok Adalat. No order as to costs.

Pending miscellaneous applications, if any, shall stand closed.

________________________ T. AMARNATH GOUD, J.

Date: 01.10.2021

ajr

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