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Icici Lombard General Insurance ... vs K Pedda Chandraiah 2 Others
2021 Latest Caselaw 2867 Tel

Citation : 2021 Latest Caselaw 2867 Tel
Judgement Date : 1 October, 2021

Telangana High Court
Icici Lombard General Insurance ... vs K Pedda Chandraiah 2 Others on 1 October, 2021
Bench: T.Amarnath Goud
      THE HON'BLE SRI JUSTICE T. AMARNATH GOUD

       CIVIL MISCELLANEOUS APPEAL No.495 of 2015

JUDGMENT :

During the pendency of the appeal, the matter was referred to

Lok Adalat and the same was settled before the Lok Adalat, vide

Award dated 10.07.2021.

Accordingly, the CMA is disposed of in terms of the Award

passed by the Lok Adalat. No order as to costs.

Pending miscellaneous applications, if any, shall stand closed.

________________________ T. AMARNATH GOUD, J.

Date: 01.10.2021

ajr

 
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