Sab Industries Ltd vs Andhra Pradesh Open University
2021 Latest Caselaw 4003 Tel

           THE HON'BLE SRI JUSTICE P. NAVEEN RAO
                            AND
           THE HON'BLE SMT JUSTICE P. SREE SUDHA

           CITY CIVIL COURT APPEAL No.351 OF 2018

                         Date:30.11.2021

Between:


M/s. SAB Industries Limited,
(Formerly S.A. Builders and Financiers Limited)
Rep by its authorized signatory, Sri Amit Sharma,
S/o. Rajiv Sharma, Aged about 27 years,
Having its office at SCO 49-50, Sector 26,
Madhya Marg, Chandigarh)                        .. Appellant


            And


Andhra Pradesh Open University,
Now re-named as Dr. B.R.Ambedkar Open
University, rep by its Registrar, Road No.46,
Jubilee Hills, Hyderabad (A.P.) and another     .. Respondents

The Court made the following:

THE HON'BLE SRI JUSTICE P. NAVEEN RAO AND THE HON'BLE SMT JUSTICE P. SREE SUDHA

CITY CIVIL COURT APPEAL No.351 OF 2018

JUDGMENT: (Per Hon'ble Sri Justice P.Naveen Rao)

Sri K. Arun Kumar, learned counsel representing Sri Keerthi

Prabhaker, learned counsel for the appellant, submits that in view

of the judgment in C.C.C.A.No.201 of 2016, dated 24.11.2021,

no further orders are required to be passed in this appeal and

seeks permission of the Court to withdraw the appeal.

Permission is accorded and the city civil court appeal is

dismissed as withdrawn. Miscellaneous Petitions, if any, pending

shall stand closed.

___________________ P. NAVEEN RAO, J

___________________ P. SREE SUDHA, J Date:30.11.2021 KH

THE HON'BLE SRI JUSTICE P. NAVEEN RAO AND THE HON'BLE SMT JUSTICE P. SREE SUDHA

CITY CIVIL COURT APPEAL No.351 OF 2018

Date:30.11.2021

KH