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Smt. Alimineti Mallamma ... vs V.Abinandan Reddy
2021 Latest Caselaw 3460 Tel

Citation : 2021 Latest Caselaw 3460 Tel
Judgement Date : 12 November, 2021

Telangana High Court

Smt. Alimineti Mallamma ... vs V.Abinandan Reddy on 12 November, 2021

Bench: M.Laxman

             THE HON'BLE SRI JUSTICE M.LAXMAN



               SECOND APPEAL NO.1294 OF 2012



JUDGMENT:

The counsel for appellant represented that the matter is

settled outside the Court and seeks permission to withdraw the

appeal.

2. Permission is accorded and the Appeal is dismissed as

withdrawn. No order as to costs. As a sequel, the miscellaneous

petitions pending if any shall stand closed.

________________

M.LAXMAN, J

Date: 12.11.2021.

Shr.

THE HON'BLE SRI JUSTICE M.LAXMAN

SECOND APPEAL NO.1294 OF 2012

Date: 12.11.2021.

Shr.

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Smt. Alimineti Mallamma ... vs V.Abinandan Reddy2021 Latest Caselaw 3460 Tel