Smt. Etikhapally Sangeetha vs Tolukatte Krishna
2021 Latest Caselaw 3386 Tel

            HON'BLE SRI JUSTICE P.NAVEEN RAO
                                AND
            HON'BLE SMT JUSTICE P. SREE SUDHA


                APPEAL SUIT No.1979 of 2018
                       Date:11.11.2021

Between:

Smt. Etikhapally Sangeetha W/o.Venkatesh,
Aged about 44 yrs, R/o.H.No.17-913,
Indira Nehru Nagar,
Gowthami Nagar, Malkajgiri,
Medchal-Malkajgiri District.

                                            .....Appellant

     And

Tolukatte Krishna S/o.T.Shankaraiah,
Aged about 44 yrs, Occu : Business,
R/o.2-21, Khanapur Village,
Rajendranagar Mandal,
R.R.District & others.

                                            .....Respondents

The Court made the following:

HON'BLE SRI JUSTICE P.NAVEEN RAO AND HON'BLE SMT JUSTICE P. SREE SUDHA

APPEAL SUIT No.1979 of 2018

JUDGMENT: (Per Hon'ble Sri Justice P. Naveen Rao,)

Sri Vedula Srinivas, learned Counsel for the appellant

circulated letter dated 10.11.2021 in the registry, seeking

permission of the Court to withdraw the Appeal Suit.

Permission is accorded. Accordingly, the Appeal Suit is

dismissed as withdrawn. Pending miscellaneous petitions, if any,

shall stand closed.

__________________ P.NAVEEN RAO,J

__________________ P.SREE SUDHA,J 11th November, 2021 Rds

HON'BLE SRI JUSTICE P.NAVEEN RAO AND HON'BLE SMT JUSTICE P. SREE SUDHA

APPEAL SUIT No.1979 of 2018

Date: 11.11.2021

Rds