Citation : 2021 Latest Caselaw 3316 Tel
Judgement Date : 9 November, 2021
THE HON'BLE SRI JUSTICE N.TUKARAMJI
MACMA No.884 OF 2013 AND MACMA No.2929 OF 2014
COMMON JUDGMENT:
A perusal of the record disclosing that during pendency of
the appeals, the matters were referred to the Lok Adalat and as per
the Award dated 11.09.2021 the parties amicably settled the
matter before the Lok Adalat.
Accordingly, the MACMAs are disposed of, in terms of the
award passed by the Lok Adalat. No order as to costs.
Consequently, miscellaneous petitions, if any, pending in
this appeal shall stand closed.
________________________ JUSTICE N.TUKARAMJI
Date: 09.11.2021 kvrm
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