Monday, 13, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Bharat Heavy Electricals ... vs Transmission Corporation Of A.P. ...
2021 Latest Caselaw 3295 Tel

Citation : 2021 Latest Caselaw 3295 Tel
Judgement Date : 8 November, 2021

Telangana High Court
Bharat Heavy Electricals ... vs Transmission Corporation Of A.P. ... on 8 November, 2021
Bench: Satish Chandra Sharma, A.Rajasheker Reddy
  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                       AND
       THE HON'BLE SRI JUSTICE A. RAJASHEKER REDDY


                    WRIT APPEAL No.60 of 2005

JUDGMENT:    (Per the Hon'ble the Chief Justice Satish Chandra Sharma)




     The present writ appeal is of the year 2005. There is no

appearance on behalf of the appellant.


     Hence, the writ appeal is dismissed for non-prosecution.


     Miscellaneous petitions, if any, pending in this writ

appeal shall stand closed. There shall be no order as to costs.




                                         __________________________________
                                          SATISH CHANDRA SHARMA, CJ




                                               ______________________________
                                               A. RAJASHEKER REDDY, J

08.11.2021

ES

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 
Latestlaws Newsletter