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B. Lakshman, vs The Union Of India, Ministry Of ...
2021 Latest Caselaw 3287 Tel

Citation : 2021 Latest Caselaw 3287 Tel
Judgement Date : 8 November, 2021

Telangana High Court

B. Lakshman, vs The Union Of India, Ministry Of ... on 8 November, 2021

Bench: Satish Chandra Sharma, A.Rajasheker Reddy

The Hon'ble The Chief Justice Satish Chandra Sharma and The Hon'ble Sri Justice A. Rajasheker Reddy Writ Appeal No.1033 of 2007 Judgment: (Per the Hon'ble the Chief Justice Satish Chandra Sharma)

The present appeal is of the year 2007

2. None appears for the appellants/writ petitioners.

3. Hence, the writ appeal is dismissed for non-prosecution.

Consequently, Interlocutory Applications, pending if any, stand

dismissed.

_______________________ Satish Chandra Sharma, CJ

____________________ A. Rajasheker Reddy, J Date: 08.11.2021 lur

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