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State Bank Of Hyderabad vs Kunchem Vithal
2021 Latest Caselaw 3257 Tel

Citation : 2021 Latest Caselaw 3257 Tel
Judgement Date : 5 November, 2021

Telangana High Court

State Bank Of Hyderabad vs Kunchem Vithal on 5 November, 2021

Bench: M.Laxman

       THE HONOURABLE SRI JUSTICE M.LAXMAN

               APPEAL SUIT No.1367 of 2000

JUDGMENT:

It is seen from the record that on 28.10.2021, when the

matter was taken up for hearing, there was no representation

for the appellant, and hence, the matter was directed to be

posted on 05.11.2021 under the caption 'for dismissal'.

In spite of posting the matter today under the caption

'for dismissal', there is no representation for the appellant. It

appears that the appellant is not evincing any interest in

prosecuting the case.

Therefore, the appeal is dismissed for non-prosecution.

There shall be no order as to costs. Miscellaneous petitions,

if any, pending, shall stand closed.

________________ M.LAXMAN, J Date: 05.11.2021 TJMR

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