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Gundu Balaramulu vs Vasikarla Mohan Rao
2021 Latest Caselaw 3256 Tel

Citation : 2021 Latest Caselaw 3256 Tel
Judgement Date : 5 November, 2021

Telangana High Court
Gundu Balaramulu vs Vasikarla Mohan Rao on 5 November, 2021
Bench: M.Laxman
       THE HONOURABLE SRI JUSTICE M.LAXMAN

               APPEAL SUIT No.1210 of 2000

JUDGMENT:

It is seen from the record that the appeal against

contesting respondents i.e., respondent Nos.1 to 4 has been

dismissed, since no steps were taken.

Therefore, the appeal is dismissed for non-prosecution.

There shall be no order as to costs. Miscellaneous petitions,

if any, pending, shall stand closed.

_______________ M.LAXMAN, J Date: 05.11.2021 TJMR

 
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