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Indian Overseas Bank, vs Prakashchand Kankaria,
2021 Latest Caselaw 3255 Tel

Citation : 2021 Latest Caselaw 3255 Tel
Judgement Date : 5 November, 2021

Telangana High Court

Indian Overseas Bank, vs Prakashchand Kankaria, on 5 November, 2021

Bench: M.Laxman

       THE HONOURABLE SRI JUSTICE M.LAXMAN

                APPEAL SUIT No.695 of 2000

JUDGMENT:

It is seen from the record that the appeal has been

dismissed against majority of the respondents for

non-compliance of certain directions issued by this Court.

In spite of posting the matter today under the caption

'for dismissal', there is no representation for the appellant. It

appears that the appellant is not evincing any interest in

prosecuting the case.

Therefore, the appeal is dismissed for non-prosecution.

There shall be no order as to costs. Miscellaneous petitions,

if any, pending, shall stand closed.

________________ M.LAXMAN, J Date: 05.11.2021 TJMR

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