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M/S. Nand Kishore Steel Tubes Pvt ... vs Batchu Laxman Rao Died Per Lrs
2021 Latest Caselaw 3254 Tel

Citation : 2021 Latest Caselaw 3254 Tel
Judgement Date : 5 November, 2021

Telangana High Court

M/S. Nand Kishore Steel Tubes Pvt ... vs Batchu Laxman Rao Died Per Lrs on 5 November, 2021

Bench: A.Venkateshwara Reddy

      HON'BLE SRI JUSTICE A. VENKATESHWARA REDDY

                        C.C.C.A.No.401 of 2018

ORDER:

Learned counsel for appellant seeks to withdraw this appeal in

view of the compromise dated 28.06.2021 between the parties.

Though the memorandum of compromise is not filed before this

Court, considering the request of the learned counsel for appellant, he

is permitted to withdraw the appeal.

2. Accordingly, this appeal is dismissed as withdrawn, confirming

the judgment and decree of the trial Court. No order as to costs.

Pending miscellaneous applications, if any, shall stand closed.

_______________________________ A. VENKATESHWARA REDDY, J Date: 5th November, 2021

ajr

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