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Icici Lombard General Insurance vs Syed Amjad Hussain Syed Amjed ...
2021 Latest Caselaw 3253 Tel

Citation : 2021 Latest Caselaw 3253 Tel
Judgement Date : 5 November, 2021

Telangana High Court

Icici Lombard General Insurance vs Syed Amjad Hussain Syed Amjed ... on 5 November, 2021

Bench: P.Madhavi Devi

       HON'BLE SMT. JUSTICE P.MADHAVI DEVI

                 CMA. No.133 OF 2015

JUDGMENT:

Heard. Perused the record.

On 11.09.2021, the matter was settled before the

Lok Adalat and an Award was passed by the Lok Adalat.

In view of the same, the appeal is disposed of, in

terms of the Award dated 11.09.2021, passed by the Lok

Adalat. The Registry is directed to annex a copy of the

Award dated 11.09.2021 to this judgment. No costs.

Miscellaneous Petitions, if any, pending in this

appeal shall stand closed.

______________________ P.MADHAVI DEVI, J 05th November, 2021

gra

HON'BLE SMT. JUSTICE P.MADHAVI DEVI

WRIT PETITION No.23057 OF 2002

01.11.2021

tk

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