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M/S. Shriram General Insurance ... vs Haridas P.Tayade Another
2021 Latest Caselaw 3248 Tel

Citation : 2021 Latest Caselaw 3248 Tel
Judgement Date : 5 November, 2021

Telangana High Court

M/S. Shriram General Insurance ... vs Haridas P.Tayade Another on 5 November, 2021

Bench: P.Madhavi Devi

       HON'BLE SMT. JUSTICE P.MADHAVI DEVI

                 CMA. No.184 OF 2014

JUDGMENT:

Heard. Perused the record.

On 10.04.2021, the matter was settled before the

Lok Adalat and an Award was passed by the Lok Adalat.

In view of the same, the appeal is disposed of, in

terms of the Award dated 10.04.2021, passed by the Lok

Adalat. The Registry is directed to annex a copy of the

Award dated 10.04.2021 to this judgment. No costs.

Miscellaneous Petitions, if any, pending in this

appeal shall stand closed.

______________________ P.MADHAVI DEVI, J 05th November, 2021

gra

HON'BLE SMT. JUSTICE P.MADHAVI DEVI

WRIT PETITION No.23057 OF 2002

01.11.2021

tk

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