Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

The New India Assurance Co Ltd vs Sri K.Ram Reddy Anr
2021 Latest Caselaw 3247 Tel

Citation : 2021 Latest Caselaw 3247 Tel
Judgement Date : 5 November, 2021

Telangana High Court

The New India Assurance Co Ltd vs Sri K.Ram Reddy Anr on 5 November, 2021

Bench: P.Madhavi Devi

       HON'BLE SMT. JUSTICE P.MADHAVI DEVI

                 CMA. No.264 OF 2006

JUDGMENT:

Heard. Perused the record.

On 11.09.2021, the matter was settled before the

Lok Adalat and an Award was passed by the Lok Adalat.

In view of the same, the appeal is dismissed as

withdrawn, in terms of the Award dated 11.09.2021,

passed by the Lok Adalat. The Registry is directed to

annex a copy of the Award dated 11.09.2021 to this

judgment. No costs.

Miscellaneous Petitions, if any, pending in this

appeal shall stand closed.

______________________ P.MADHAVI DEVI, J 05th November, 2021

gra

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs