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The Oriental Insurance Company ... vs Vindo Kumar Shukla Anr
2021 Latest Caselaw 3205 Tel

Citation : 2021 Latest Caselaw 3205 Tel
Judgement Date : 2 November, 2021

Telangana High Court
The Oriental Insurance Company ... vs Vindo Kumar Shukla Anr on 2 November, 2021
Bench: N.Tukaramji
          THE HON'BLE SRI JUSTICE N.TUKARAMJI

MACMA No.473 OF 2012 AND MACMA No.292 OF 2014

COMMON JUDGMENT:

During the pendency of the appeals, the matter was referred

to the Lok Adalat, and the same was settled before the Lok Adalat,

vide Award dated 10.07.2021.

Accordingly, MACMAs are disposed of, in terms of the award

passed by the Lok Adalat. No order as to costs.

Consequently, miscellaneous petitions, if any, pending in

these appeals shall stand closed.

________________________ JUSTICE N.TUKARAMJI

Date: 02.11.2021 kvrm

 
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