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The Icici Lombard Gen Ins Co Ltd., ... vs Kotturu Suryakala Rekha, ...
2021 Latest Caselaw 3189 Tel

Citation : 2021 Latest Caselaw 3189 Tel
Judgement Date : 2 November, 2021

Telangana High Court

The Icici Lombard Gen Ins Co Ltd., ... vs Kotturu Suryakala Rekha, ... on 2 November, 2021

Bench: N.Tukaramji

           THE HON'BLE SRI JUSTICE N.TUKARAMJI

                     MACMA No.386 OF 2015

JUDGMENT:

During the pendency of the appeal, the matter was referred

to the Lok Adalat, and the same was settled before the Lok Adalat,

vide Award dated 11.09.2021.

Accordingly, the MACMA is disposed of, in terms of the

award passed by the Lok Adalat. No order as to costs.

Consequently, miscellaneous petitions, if any, pending in

this appeal shall stand closed.

________________________ JUSTICE N.TUKARAMJI

Date: 02.11.2021 kvrm

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