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The Bajaj Allianz General ... vs N.Yadagiri Kotaiah 2 Ors
2021 Latest Caselaw 3185 Tel

Citation : 2021 Latest Caselaw 3185 Tel
Judgement Date : 2 November, 2021

Telangana High Court
The Bajaj Allianz General ... vs N.Yadagiri Kotaiah 2 Ors on 2 November, 2021
Bench: N.Tukaramji
          THE HON'BLE SRI JUSTICE N.TUKARAMJI

MACMA No.2091 OF 2010 AND MACMA No.1001 OF 2012

COMMON JUDGMENT:

During the pendency of the appeals, the matter was referred

to the Lok Adalat, and the same was settled before the Lok Adalat,

vide Award dated 11.09.2021.

Accordingly, MACMAs are disposed of, in terms of the award

passed by the Lok Adalat. No order as to costs.

Consequently, miscellaneous petitions, if any, pending in

these appeals shall stand closed.

________________________ JUSTICE N.TUKARAMJI

Date: 02.11.2021 kvrm

 
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