Gopal Yadav vs Parameshwar Yadav
2021 Latest Caselaw 989 Tel

  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

        CIVIL REVISION PETITION No. 3808 of 2017

ORDER:

This Civil Revision Petition is filed questioning the order

dated 09.11.2015 allowing I.A.No.340 of 2015 in O.S.No.582 of

2007 on the file of XIV Additional Chief Judge (F.T.C.), City

Civil Courts, Hyderabad.

It is to be noted that as per the status report of the Chief

Judge, City Civil Courts, Hyderabad, the said suit itself came to

be decreed partly by the Court below vide judgment dated

19.06.2018.

In those circumstances, nothing survives for adjudication in

this Civil Revision Petition.

Accordingly, this Civil Revision Petition is closed.

However, it is made clear that if any of the parties desire to be

heard, liberty is given to them to file an Application to revive the

Revision and on filing such Application, the matter would be

heard on merits.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 25th MARCH, 2021.

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