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Ravi Sanghi 2 Others vs The Greater Hyderabad Municipal ...
2021 Latest Caselaw 967 Tel

Citation : 2021 Latest Caselaw 967 Tel
Judgement Date : 24 March, 2021

Telangana High Court

Ravi Sanghi 2 Others vs The Greater Hyderabad Municipal ... on 24 March, 2021

Bench: Challa Kodanda Ram

  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

              SECOND APPEAL No. 1194 of 2012

JUDGMENT:

Learned counsel for appellants seeks permission of this

Court to withdraw this Second Appeal.

Permission is accorded and this Second Appeal is

dismissed as withdrawn.

Miscellaneous applications, if any pending, shall stand

dismissed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 24th MARCH, 2021.

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