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B Ravi Kishore 2 Otthers vs B B Raju
2021 Latest Caselaw 962 Tel

Citation : 2021 Latest Caselaw 962 Tel
Judgement Date : 24 March, 2021

Telangana High Court
B Ravi Kishore 2 Otthers vs B B Raju on 24 March, 2021
Bench: Challa Kodanda Ram
  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

          CIVIL REVISION PETITION No. 5055 of 2017

ORDER:

This Civil Revision Petition is filed by the

petitioners/defendants against the proceedings in O.S.No.440 of

2016.

It is to be noted that as per the status report of the Junior

Civil Courts, Secunderabad, the said suit itself came to be partly

decreed by the Court below vide judgment dated 13.09.2019.

In those circumstances, nothing survives for adjudication in

this Civil Revision Petition.

Accordingly, this Civil Revision Petition is closed.

However, it is made clear that if any of the parties desire to be

heard, liberty is given to them to file an Application to revive the

Revision and on filing such Application, the matter would be

heard on merits.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 24th MARCH, 2021.

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