Podishetty Jagdish Kumar P A ... vs P.A.Nandagopal And 13 Others
2021 Latest Caselaw 961 Tel

  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

        CIVIL REVISION PETITION No. 4997 of 2017

ORDER:

This Civil Revision Petition is filed by the

petitioner/plaintiff against order dated 29.08.2017 passed by the

learned Additional Judge-cum-VI Senior Civil Judge, City Small

Causes Court, Hyderabad, dismissing I.A.No.342 of 2017 in

O.S.No.1375 of 2007, filed by him for amendment of the plaint.

It is to be noted that as per the status report of the

Additional Judge-cum-VI Senior Civil Judge's Court, Hyderabad,

the said suit itself came to be decreed by the Court below vide

judgment dated 29.01.2018.

In those circumstances, nothing survives for adjudication in

this Civil Revision Petition.

Accordingly, this Civil Revision Petition is closed.

However, it is made clear that if any of the parties desire to be

heard, liberty is given to them to file an Application to revive the

Revision and on filing such Application, the matter would be

heard on merits.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 24th MARCH, 2021.

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