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K.Ashok Kumar Goud And 5 Others vs Cheruku Maheswar And 2 Others
2021 Latest Caselaw 934 Tel

Citation : 2021 Latest Caselaw 934 Tel
Judgement Date : 23 March, 2021

Telangana High Court
K.Ashok Kumar Goud And 5 Others vs Cheruku Maheswar And 2 Others on 23 March, 2021
Bench: M.S.Ramachandra Rao, T.Vinod Kumar
 THE HONOURABLE SRI JUSTICE M.S.RAMACHANDRA RAO

AND

THE HONOURABLE SRI JUSTICE T. VINOD KUMAR

C.M.A. No.63 of 2021

JUDGMENT: (Per Hon'ble Sri Justice M.S. Ramachandra Rao)

It is stated that I.A.No.402 of 2020 in O.S.No.300 of 2018 has

been finally disposed of by the VIII Additional District and Sessions

Judge, Ranga Reddy District at L.B. Nagar on 08-03-2021.

In that view of the matter, this appeal arising out of an ex parte

injunction granted in I.A.No.402 of 2020 in O.S.No.300 of 2018 is

infructuous, and dismissed as such. No costs.

As a sequel, miscellaneous petitions pending, if any, shall stand

closed.

__________________________________ JUST ICE M.S.RAMACHANDRA RAO

__________________________ JUSTICE T.VINOD KUMAR Date: 23.03.2021 Vsv

 
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