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The Oriental Insurance Company vs Bandari Benji Another
2021 Latest Caselaw 912 Tel

Citation : 2021 Latest Caselaw 912 Tel
Judgement Date : 22 March, 2021

Telangana High Court

The Oriental Insurance Company vs Bandari Benji Another on 22 March, 2021

Bench: Challa Kodanda Ram

  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

       CIVIL MISCELLANEOUS APPEAL No. 443 of 2014

JUDGMENT:

It is represented by learned counsel for appellant that the

matter has been settled amicably between the parties and an

Award has also been passed by the Lok Adalat.

In the light of the aforesaid submission, this Civil

Miscellaneous Appeal is closed in terms of Award dated

20.02.2021 passed by the Lok Adalat.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 22nd MARCH, 2021.

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